ABOUT DISTRICT COURT
Till inception of this District Judiciary at Sivasagar on 16th April, 1985, the erstwhile District Judiciary of Sivasagar District, Head- quarter at Jorhat, was consisted with three Sub-divisional Judicial setup, such as Sivasagar, Jorhat & Golaghat Sub-divisions, which are now independent District Judicial Head quarters. As such, till 16-04-1985 the present Sivasagar District Judiciary was a Sub-divisional Judicial Head-quarter.It consisted with only Sivasagar Judicial Sub-division, controlled by UAD(Upper Assam District) Judiciary, Head quarter at Jorhat. After the declaration of a separate Civil District of Sivasagar in the year 1984, the District Judiciary was set up in the year 1985, while the District Judge of erstwhile amalgamated Sivasagar District was Late Purna Ch. Saikia the then District Judge of Sivasagar Headquarter at Jorhat, who took out all the initiatives to inaugurate the District Judiciary from Jorhat and the first District & Sessions Judge at Sivasagar was Sri G.S. Basumatari, which was inaugurated by the Hon’ble Chief Justice Sri K.Lahiri on 16th day of April,1985. The C.J.M. court was opened at Sivasagar on 1983. The court of Sub-Divisional Judicial Magistrate, Charaideo, Sonari was established on 1984. The Civil Judge & Asstt. Sessions Judge, Sivasagar was opened in the year, 1987. The Addl.[...]
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- Notice regarding extension of application for Advocate empanelment of commissioner
- Appointment order for the post of Peon in the office of the Chief Judicial Magistrate, Sivasagar
- Order dated 09-04-2025 regarding production of accused and bail papers and urgent matters under the establishment of Chief Judicial Magistrate, Sivasagar
- Notice dated 08.04.2025 regarding selection of candidates as well as marks secured by the candidates in the interview for five posts of Peon in the office of the CJM, Sivasagar
- Weekly meeting held on 02.04.2025
- Weekly meeting held on 19.03.2025
- Data regarding pendency / Arrears, Institution, Disposal and Pendency etc. of Cases for the month of March, 2025
- Statement related to Exclusive POCSO courts & FTSC data entry for the month of March-2025
- Standing order dated 17.02.2025 issued by the Home and Political Department, Govt. of Assam, in pursuance of the instructions of Hon’ble Supreme Court vide order dated 21.01.2025
- Information about all the legal Aid facilities available in the district.
- Cybersecurity Appropriate Behaviour for Government Employees of Assam
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LATEST ANNOUNCEMENTS
- Notice regarding extension of application for Advocate empanelment of commissioner
- Appointment order for the post of Peon in the office of the Chief Judicial Magistrate, Sivasagar
- Order dated 09-04-2025 regarding production of accused and bail papers and urgent matters under the establishment of Chief Judicial Magistrate, Sivasagar
- Notice dated 08.04.2025 regarding selection of candidates as well as marks secured by the candidates in the interview for five posts of Peon in the office of the CJM, Sivasagar
- Weekly meeting held on 02.04.2025